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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(2) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

(2)The amount of pension shall be fixed at monthly rates and be expressed in whole rupees and where the pension contains a fraction of a rupee, it shall be rounded off to the next higher rupee:Provided that in no case a pension in excess of the maximum prescribed under these regulations shall be allowed.