Delhi High Court - Orders
Hari Om Sharma vs Sauman Kumar Chatterjee & Anr on 3 November, 2023
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~31 & 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 381/2017
HARI OM SHARMA ..... Petitioner
Through: Petitioner in person.
versus
SAUMAN KUMAR CHATTERJEE & ANR. ..... Respondents
Through: Mr. Rana S Biswas, Mr. Kartik
Chettiar & Mr. Yash Tripathi,
Advocates.
32
+ O.M.P. (COMM) 433/2017
SAUMEN KUMAR CHATTERJEE & ANR. ..... Petitioners
Through: Mr. Rana S Biswas, Mr. Kartik
Chettiar & Mr. Yash Tripathi,
Advocates.
versus
HARI OM SHARMA ..... Respondent
Through: Petitioner in person.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 03.11.2023 O.M.P. (COMM) 381/2017
1. Written Submissions be filed on behalf of the defendant within 15 days with an advance copy to the opposite party.
2. List on 19.03.2024.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2023 at 01:07:42 O.M.P. (COMM) 433/2017 & CRL.M.A. 1216/2019, I.A. 836/2019
3. Written Submissions be filed on behalf of both the parties within 15 days.
4. List on 19.03.2024.
NEENA BANSAL KRISHNA, J NOVEMBER 3, 2023 S.Sharma This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2023 at 01:07:42