Punjab-Haryana High Court
Hamrahi Society For Education Welfare ... vs Union Of India And Others on 21 August, 2013
Bench: Sanjay Kishan Kaul, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Civil Writ Petition No.18296 of 2013 (O&M)
DATE OF DECISION: 21.08.2013
Hamrahi Society for Education Welfare and Social Activities and another
.....Petitioners
versus
Union of India and others
.....Respondents
CORAM:- HON'BLE MR.JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr.Arvinder Arora, Advocate for the petitioners
..
SANJAY KISHAN KAUL, CHIEF JUSTICE: (Oral) This is one more petition based totally on newspaper reports without any efforts by the petitioners to find out any details.
Dismissed.
We may add that in any case we are seized of this matter in another PIL on the same issue which is listed on 09.09.2013.
( SANJAY KISHAN KAUL )
CHIEF JUSTICE
21.08.2013 (AUGUSTINE GEORGE MASIH)
parkash* JUDGE
Chand Parkash
2013.08.22 14:58
I attest to the accuracy and
integrity of this document