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Punjab-Haryana High Court

Hamrahi Society For Education Welfare ... vs Union Of India And Others on 21 August, 2013

Bench: Sanjay Kishan Kaul, Augustine George Masih

                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                             Civil Writ Petition No.18296 of 2013 (O&M)
                                                        DATE OF DECISION: 21.08.2013

                Hamrahi Society for Education Welfare and Social Activities and another
                                                                             .....Petitioners
                                                versus

                Union of India and others
                                                                            .....Respondents



                CORAM:-        HON'BLE MR.JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE
                               HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


                Present:       Mr.Arvinder Arora, Advocate for the petitioners
                                     ..

SANJAY KISHAN KAUL, CHIEF JUSTICE: (Oral) This is one more petition based totally on newspaper reports without any efforts by the petitioners to find out any details.

Dismissed.

We may add that in any case we are seized of this matter in another PIL on the same issue which is listed on 09.09.2013.



                                                            ( SANJAY KISHAN KAUL )
                                                                 CHIEF JUSTICE



                21.08.2013                                (AUGUSTINE GEORGE MASIH)
                parkash*                                             JUDGE




Chand Parkash
2013.08.22 14:58
I attest to the accuracy and
integrity of this document