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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(3)(iii) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(iii)it is for prosecution of studies in such specialities and subject in which there may be dearth of officers in a Department;