Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Jammu-Kashmir - Subsection Section 40(13) in Jammu and Kashmir Municipal Corporation Act, 2000 (13)The Corporation may frame regulations relating to election of members of the Standing Committees, conduct of business therein, and all other matter relating thereto.
