Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(c) in The M.P. Van Upaj (Vyapar Viniyaman) Kastha Niyam, 1973 (c)"Consumer's Sale Certificate" means the sale certificate issued by the retail seller to certify the quantity of the specified timber sold by him to the consumer;
