Karnataka High Court
The Committee For The vs The Karnataka State Board Of Auqaf on 15 March, 2024
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NC: 2024:KHC-D:5314
WP No. 104839 of 2016
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 15TH DAY OF MARCH, 2024
BEFORE
THE HON'BLE MR JUSTICE M.I.ARUN
WRIT PETITION NO. 104839 OF 2016 (GM-WAKF)
BETWEEN:
THE COMMITTEE FOR THE
MANAGEMENT OF JAMIA MASJID(SUNNI),
WARD NO.3, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT,
REP. BY ITS SECRETARY,
RIYAJAHMAD S/O AMANULLA SARAWAN,
AGE: 35 YEARS, OCC: BUSINESS,
R/O: MUDHOL, TQ: MUDHOL, DIST: BAGALKOT.
...PETITIONER
(BY SRI. S B HEBBALLI, ADVOCATE)
AND:
1. THE KARNATAKA STATE BOARD OF AUQAF
VISHAL
NINGAPPA NO.6, CUNNINGHAM ROAD,
PATTIHAL
Location: HIGH
BENGALURU-52,
COURT OF
KARNATAKA
DHARWAD BENCH
Date: 2024.03.15
R/BY ADDITIONAL CHIEF EXECUTIVE OFFICER.
16:52:46 +0530
2. WAKF OFFICER,
DISTRICT WAKF ADVISORY COMMITTEE,
BAGALKOT DISTRICT BAGALKOT.
3. DILAVARSAB A DHARWADKAR
AGE: 40 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
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WP No. 104839 of 2016
4. MUBARAK M CHISTI
AGE: 42 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
5. MAMADGAUS M ATHANI
AGE: 38 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
6. HUSENSAB S SARWAN
AGE: 29 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
7. DASTGIR H MOMIN
AGE: 27 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
8. MADARSAB U BISTI
AGE: 26 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
9. MAULAALI G SARWAN
AGE: 25 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
10. FAZALALI M MOMIN
AGE: 32 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
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WP No. 104839 of 2016
11. BABULAL HUSEN M MANIYAR
AGE: 38 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
12. ARIF M MOMIN
AGE: 45 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
13. USMANBAIG R JAMADAR
AGE: 47 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
14. MAMAD HUSEN S KUDACHI
AGE: 38 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
15. SHABBIR M CHISTI
AGE: 29 YEARS, OCC: NOT KNOWN,
R/O: MAIN ROAD, MUDHOL,
TQ: MUDHOL, DIST: BAGALKOT.
...RESPONDENTS
(BY SRI. S.B. SHAIKH, ADVOCATE FOR R1,
SRI. H.M. DHARIGOND, ADVOCATE FOR R3-R15,
NOTICE TO R2 IS SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO, A
WRIT IN THE NATURE OF CERTIORARI QUASHING THE
IMPUGNED ORDER DATED:02.05.2016, PASSED BY THE
RESPONDENT NO.1 IN NO.KBW/CMC/BLS/100/BGT/2013-14, A
COPY OF WHICH IS PRODUCED HEREIN AS PER ANNEXURE-B.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN GROUP 'B', THIS DAY, THE COURT MADE THE FOLLOWING:
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NC: 2024:KHC-D:5314
WP No. 104839 of 2016
ORDER
The Advocate for the petitioner has filed a memo stating that the writ petition has become infructuous.
Memo is placed on record. The writ petition is dismissed as having become infructuous.
Sd/-
JUDGE NAA LIST NO.: 1 SL NO.: 18