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Commissioner Of Income Tax Income Tax ... vs M/S Hindustan Organics Chemicals Ltd. ... on 31 August, 2017

     ITEM NO.29                                REGISTRAR COURT. 1                      SECTION IX

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                             No(s).    31268/2014

     COMMISSIONER OF INCOME TAX INCOME TAX DEPARTMENT                                Petitioner(s)

                                                            VERSUS

     M/S HINDUSTAN ORGANICS CHEMICALS LTD. THROUGH ITS M.D.D
                                                        Respondent(s)


     WITH
     SLP(C) No. 29570/2015 (IX)

     Date : 31-08-2017 This petition was called on for hearing today.


     For Petitioner(s)                    Mr. Awadhesh Kr. Singh,Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

SLP(C) No. 29570/2015 is a complete category matter. Learned advocate, Mr. Aum Mangalasserry appearing on behalf of Mr. Praveen Swarup, advocate on record seeks time to file vakalatnama and the counter affidavit on behalf of the sole respondent. As a last chance, four weeks' time is granted for the same.

List again on 6th of October, 2017.

Digitally signed by RUPAM DHAMIJA Date: 2017.09.04 17:07:23 IST

Reason:                                                                      RAJESH KUMAR GOEL
                                                                                     Registrar