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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(b)The composition of Information Security Steering Committee(ISSC) shall be as under:
(i)IT Head or equivalent;
(ii)Chief Information Security Officer (CISO);
(iii)Financial Advisor or equivalent;
(iv)Representative of National Critical Information Infrastructure Protection Centre (NCIIPC);
(v)Any other expert(s) to be nominated by the organisation.