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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Civil Defence Rules, 1968

(3)No person shall-
(a)wilfully obstruct any person entering or seeking to enter any premises or property in accordance with an order made under this rule, or
(b)eject from any premises or property any person who is entitled to remain there by virtue of such an order.