Section 6(6)(i) in The Narcotics Drugs And Psychotropic Substances (National Fund For Control Of Drug Abuse) Rules, 2006

[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

(i)has failed to carry out the purposes specified in sub-section (2) of section 7-A of the Act; or

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