Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd. vs The State Of Uttar Pradesh Thr. Its ... on 7 January, 2019
Author: Indu Malhotra
Bench: Indu Malhotra
ITEM NO.43 COURT NO.10 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4953/2012
M/s. APL APOLLO TUBES LTD. Appellant(s)
VERSUS
STATE OF UTTAR PRADESH & ANR. Respondent(s)
WITH
C.A. No.4967/2012 (III-A) - LISTED
Date : 07-01-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
[IN CHAMBERS]
For Appellant(s) Mr. Abhijat P. Medh, AOR
For Respondent(s) Mr. Rajeev Kumar Dubey, Adv.
Mr. Kamlendra Mishra, Adv.
Mr. Ravi Prakash Mehrotra, AOR
Mr. Samir Ali Khan, AOR
UPON hearing the counsel the Court made the following
O R D E R
C.A. No.4967/2012
List this matter after four weeks enabling the appellant to make alternative arrangement of Advocate-on-Record in this matter.
(MUKESH KUMAR) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2019.01.10
17:42:17 IST
Reason: