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Supreme Court - Daily Orders

M/S Apl Apollo Tubes Ltd. vs The State Of Uttar Pradesh Thr. Its ... on 7 January, 2019

Author: Indu Malhotra

Bench: Indu Malhotra

     ITEM NO.43                                COURT NO.10                 SECTION III-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal No.4953/2012

     M/s. APL APOLLO TUBES LTD.                                            Appellant(s)

                                                      VERSUS

     STATE OF UTTAR PRADESH & ANR.                                          Respondent(s)


     WITH
     C.A. No.4967/2012 (III-A)                     - LISTED


     Date : 07-01-2019 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE INDU MALHOTRA
                                               [IN CHAMBERS]


     For Appellant(s)                     Mr. Abhijat P. Medh, AOR

     For Respondent(s)                    Mr. Rajeev Kumar Dubey, Adv.
                                          Mr. Kamlendra Mishra, Adv.
                                          Mr. Ravi Prakash Mehrotra, AOR

                                          Mr. Samir Ali Khan, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
C.A. No.4967/2012

List this matter after four weeks enabling the appellant to make alternative arrangement of Advocate-on-Record in this matter.

                         (MUKESH KUMAR)                                     (SUMAN JAIN)
                          COURT MASTER                                     BRANCH OFFICER
Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2019.01.10
17:42:17 IST
Reason: