Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1) in The Gujarat Diseases of Animals (Control) Act, 1963

(1)The State Government [***] [The words 'or the Commissioner in his division' deleted by Gujarat No. 15 of 1964, dated 2nd May, 1964.] may establish quarantine stations for the inspection and detention of animals along the route appointed under sub-section (2) of section 6.