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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(2)(b) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(b)
(i)Whether the crucial documents have been duly signed;
(ii)Whether the documents have been authenticated by digital signature, in the case of tenders submitted through electronic mail in the designated website.