Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 18 in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004

18. General power to amend.

- The Commission may, at any time, and on such terms as it may think fit, amend any provisions of these Regulations for the purpose of meeting the objectives with which these Regulations have been framed.