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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(8)(b) in The Jammu and Kashmir Representation of the People Act, 1957

(b)being a member of a force to which the provisions of the Army Act, 1950 (46 of 1950), have been made applicable whether with or without modification ; or