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Jharkhand High Court

Manrega Majdor Vikash Sangathan vs The State Of Jharkhand & Ors on 13 June, 2024

Author: Ananda Sen

Bench: Ananda Sen

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   W.P.(C) No.835 of 2023
                                         ------
            Manrega Majdor Vikash Sangathan.                       ... ... Petitioner
                                             Versus
            The State of Jharkhand & Ors.                       ... ... Respondents
                                        ------
                           CORAM : SRI ANANDA SEN, J.

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For the Petitioner (s) : Mr. Vinay Kumar, Advocate. For the Respondents : Mr. Rishi Bharati, AC to AAG-III

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05 /13.06.2024 Two weeks' time, as prayed for by the learned counsel for the petitioner, is granted to remove the defects pointed out by the Office.

List this case immediately after expiry of two weeks under the appropriate heading.

(ANANDA SEN, J.) Prashant.

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