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Bombay High Court

Disha Constructions vs Lok Constructions And 5 Ors on 22 April, 2019

Author: G.S. Patel

Bench: G.S. Patel

                                                          41-CHSCD1130-18+.DOC




 Shephali


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION
                     IN ITS COMMERCIAL DIVISION
               CHAMBER SUMMONS NO. 1130 OF 2018
                                        IN
      COMM EXECUTION APPLICATION NO. 1341 OF 2018


 Disha Constructions                                                ...Applicant
       Versus
 Lok Constructions & Ors                                        ...Respondents

Mr Karl Tamboly, with Ms Swapna Roopwate, i/b Tushar Goradia, for the Applicant.

Ms Kajal Solanki, i/b Divya Shah Associates, for the Respondents.

                               CORAM:     G.S. PATEL, J
                               DATED:     22nd April 2019
 PC:-


1. An Affidavit of Disclosure by some of the Respondents has only just been served on the Applicant. The affidavit is to be filed in the Registry. Mr Tamboly for the Applicant will need time to take instructions. A response Affidavit by the Applicant is to be filed and served on or before 7th June 2019.

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2. Respondent No. 4 was out of town. She is the mother of some of the individual Respondents. Time to file her Disclosure Affidavit is extended by one week from today.

3. List the matter on 17th June 2019.

4. Previous orders to continue until the next date.

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