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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(2)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)in the view of the Inspector, the lifting appliance, loose gear and any other cargo-handling appliance is not safe for use in dock work.