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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(1)(a) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(a)the fees chargeable for serving and executing processes issued by [the Appropriate Authority specified in the notification under sub-section 1 of section 4] [Substituted for the words 'Board of Revenue' by the Tamil Nadu Court-fees and Suits Valuation (Amendment) Act, 2003 (Tamil Nadu Act 17 of 2003) with effect from 15th June 2003.] and by the Revenue Courts;