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State of Uttar Pradesh - Section
Section 28 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978
28. Saving.
- Nothing in these rules shall effect reservations and other concessions required to be provided for Scheduled Castes, Scheduled Tribes and other special categories of person in accordance with the orders issued by the Government from time to time in this regard.Appendix 'A'| Name of the post | Cadre of Service | Scale of pay* | ||
| Permanent | Temporary | |||
| 1 | 2 | 3 | 4 | |
| Field Staff | ||||
| 1. | Chief Prohibition and Social Uplift Organiser. | 2 | 5 | Rs. 280-8-296-9-350-EB-10-400-EB-12-460. |
| 2. | Technical Supervisor | 3 | 2 | Rs. 230-6-290-EB-9-335-EB-10-385. |
| 3. | Prohibition and Social Uplift Organisers | 23 | 7 | Rs. 230-6-290-EB-9-335-EB-10-385. |
| Ministerial Service | ||||
| 4. | Junior Grade Clerks and Typists | 7 | 3 | Rs. 200-5-250-EB-6-280-EB-8-320. |
| 5. | Record-Keeper | 1 | ... | Rs. 230-6-290-EB-9-335-EB-10-385. |
| 6. | Stenographer | 1 | ... | Rs. 250-7-285-EB-9-375-EB-10-425. |
| 7. | Noter and Drafter | 3 | ... | Rs. 280-8-296-9-350-EB-10-400-EB-12-460. |
| 8. | Head Clerk | ... | 1 | Rs. 300-8-324-9-360-EB-10-440-EB-12-500. |