Supreme Court - Daily Orders
Security Printing And Minting ... vs The Workmen Through The General ... on 24 January, 2020
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.49 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18947/2019
(Arising out of impugned final judgment and order dated 09-04-
2019 in RPS No. 26592/2015 passed by the High Court Of
Judicature At Bombay)
SECURITY PRINTING AND MINTING
CORPORATION OF INDIA LTD. & ORS. Petitioner(s)
VERSUS
THE WORKMEN THROUGH THE GENERAL SECRETARY
ISP AND CNP STAFF UNION & ORS. Respondent(s)
Date : 24-01-2020 This petition was called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Dhruv Mehta, Sr. Adv.
Ms. Madhu Sweta, Adv.
Mr. Rahul Shyam Bhandari, AOR
Ms. Shivangi Khanna, Adv.
Ms. Bhavya Vijay Tangri, Adv.
For Respondent(s) Mr. Vinay Navare, Sr. Adv.
Ms. Gwen Karthika, Adv.
Ms. Deeplaxmi Subhash Matwankar , AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 2.3.2020.
Rejoinder affidavit, if any, be filed in the meanwhile.
Signature Not Verified(GEETA AHUJA) Digitally signed by GEETA AHUJA Date: 2020.01.25 (ANAND PRAKASH) COURT MASTER (SH) 12:58:02 IST Reason: BRANCH OFFICER