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State of Madhya Pradesh - Section

Section 86 in The M.P. Irrigation Rules, 1974

86. [ [Substituted by Notification No. F.29-78-MM-XXXIX-IV, dated 31-3-1983.]

The long term agreement shall be made village wise, tank wise or project wise for the irrigation of rice in rice zone as well as in wheat and mixed crop zone. The supplementary agreement shall be made in Form 10 appended to these rules.]