(79)"Social Security Organisation" means any of the following organisations established under this Code, namely:-(a)the Central Board of Trustees of Employees' Provident Fund constituted under section 4;(b)the Employees' State Insurance Corporation constituted under section 5;(c)the National Social Security Board for Unorganised Workers constituted under section 6;(d)the State Unorganised Workers' Social Security Board constituted under section 6;(e)the State Building and other Construction Workers' Welfare Boards constituted under section 7; and(f)any other organisation or special purpose vehicle declared to be the social security organisation by the Central Government;
