Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(l) in The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980 (l)'revised scale' means the scale of pay specified for a post as the revised scale in Schedule 'B' and as spelt out in detail in Schedule 'A'.
