Supreme Court - Daily Orders
Vikramjeet Marwaha (D) Through Lrs. vs Yashbir Singh on 19 February, 2019
ITEM NO.11 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 47777/2018
VIKRAMJEET MARWAHA (D) THROUGH LRS. Petitioner(s)
VERSUS
YASHBIR SINGH Respondent(s)
(FOR ADMISSION and I.R. and IA No.24872/2019-CONDONATION OF DELAY
IN REFILING)
Date : 19-02-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr Siddharth Bhatia, Adv.
Mr. Manan Verma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling is condoned. Process as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.02.20 16:42:04 IST Reason: