Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 68 in The Haryana Canal and Drainage Rules, 1976

68. Removal of rafts lodging against canal works. [Section 39].

- Every person floating a raft in a canal shall so navigate it that it shall not lodge against any canal works and if any rate so lodges or causes obstruction, it shall at once he broken and removed by any Canal Officer on the spot.