Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(1) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974. (1)For the purposes of Part XIA of the Act, these rules, all the sea areas within fifty miles from the near shall be prohibited zones.
