Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in Public Debt (Annuity Deposit Certificates) Rules, 1966

10. Receipt for renewal, etc.-

Subject to any general or special instructions from the Bank the Public Debt Office, may on application by the holder, renew or sub-divide an annuity deposit certificate, provided that the annuity deposit certificate has been receipted in Form B or C, as the case may be.