Section 13 in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966
13. Writing material.
- All detenus shall be supplied writing material at their own-expenses, provided that the supply of paper shall be subject to the following conditions:-(1)It shall be supplied in small quantities at a time and shall before delivery to the detenu be numbered and Jail stamp affixed to it; and(2)an additional lot shall not be supplied unless the paper already supplied is found to have been properly used.
