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[Cites 0, Cited by 0] [Section 364(1)] [Section 364] [Entire Act]

NCT Delhi - Subsection

Section 364(1)(a) in The New Delhi Municipal Council Act, 1994

(a)the provisions of section 221, section 229, section 247, section 248, section 249, or section 252, or any bye-law made thereunder or with any notice or order issued under any such provision apply to the Appellate Tribunal; and