Allahabad High Court
Regional Manager, U.P. State Road ... vs Mukesh Singh on 9 August, 2010
Author: Pankai Mithal
Bench: Pankai Mithal
Court No. - 19 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1270 of 2010 Petitioner :- Regional Manager, U.P. State Road Transport Corp. Aligarh Respondent :- Mukesh Singh Petitioner Counsel :- R.P. Ram Hon'ble Pankai Mithal.J.
Issue notice on the delay condonation application to the respondent fixing a date.
List thereafter.
Order Date :- 9.8.2010 SKS