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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(1)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)not have been convicted or sentenced to imprisonment for an offence under any law for the time being in force; and