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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Daman and Diu - Subsection

Section 4(2) in The Goa, Daman And Diu (Absorbed Employees) Act, 1965

(2)The provisions of sections 6 and 24 of the General Clauses Act,1897,( 10 of 1987), shall apply to such repeal as if the rule and the corresponding law referred to in sub-section (1) were Central Acts.