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Himachal Pradesh High Court

Vijay Kumar & Another vs . Pritam Chand & on 21 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Vijay Kumar & another vs. Pritam Chand & .

others RSA No.22 of 2009 21.04.2022 Present: Mr. Atharv Sharma, Advocate, vice Ms. Aanandita Sharma, Advocate, for the appellants None for the respondents.

List for hearing in the last week of May, 2022.

r (Vivek Singh Thakur) Judge April 21, 2022 (veena) ::: Downloaded on - 21/04/2022 20:10:53 :::CIS