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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3) in Tamil Nadu Fiscal Responsibility Act, 2003

(3)In particular and without prejudice to the provisions contained in subsection (2), the Medium Term Fiscal Plan shall include an assessment of sustain-ability relating to,-
(i)the balance between revenue receipts and revenue expenditure;
(ii)the use of capital receipts including borrowings for generating productive assets.