Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] State of Sikkim - Subsection Section 25(1) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (1)Every person shall be liable to pay revenue to the State Government for the lands allowed to be retained by him within the ceiling limit.
