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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(2) in Calicut University Act, 1975

(2)Section 64 shall come into force on such date as the Government may, by notification in the Gazette, appoint, and the other provisions of this Act shall be deemed to have come into force on the 9th day of September, 1974.