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Karnataka High Court

Gagan Bm vs The State Of Karnataka on 22 January, 2026

                                                 -1-
                                                       NC: 2026:KHC:3853-DB
                                                       WP No. 56883 of 2016


                 HC-KAR




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 22ND DAY OF JANUARY, 2026

                                           PRESENT
                          THE HON'BLE MR. JUSTICE JAYANT BANERJI
                                             AND
                            THE HON'BLE MR. JUSTICE T.M.NADAF
                     WRIT PETITION NO. 56883 OF 2016 (EDN-MED ADM)

                BETWEEN:

                      GAGAN BM
                      AGED ABOUT 18 YEARS,
                      S/O. H MADHU,
                      R/O. NO. 636, 2ND CROSS,
                      NANJAPPA GARDEN,
                      KALYANA NAGAR,
                      BENGALURU 560043
                                                                ...PETITIONER
                (BY SRI. AJOY KUMAR PATIL.,ADVOCATE)

                AND:
Digitally
signed by K G   1.    THE STATE OF KARNATAKA
RENUKAMBA
                      REPRESENTED BY ITS PRINCIPAL SECRETARY, HEALTH
Location:             AND FAMILY WELFARE SERVICES
HIGH COURT
OF                    (MEDICAL EDUCATION), VIKASA SOUDHA,
KARNATAKA             DR. B.R AMBEKAR VEEDHI, BENGALURU 560001

                2.    THE DIRECTOR OF MEDICAL EDUCATION
                      ANAND RAO CIRCEL, BENGALURU 560009

                3.    MEDICAL COUNCIL OF INDIA
                      POCKET-14, SECTOR-8, DWARAKA, NEW DELHI 110077,
                      REP BY ITS SECRETARY
                             -2-
                                       NC: 2026:KHC:3853-DB
                                      WP No. 56883 of 2016


 HC-KAR



4.   KARNATAKA EXAMINATIONS AUTHORITY
     SAMPIGE ROAD, 18TH CROSS, MALLESHWARAM,
     BENGALURU 560012,
     REP BY ITS ADMINISTRATIVE OFFICER

5.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH-T-BLOCK, JAYANAGAR, BENGALURU 560041.
     REP BY ITS REGISTRAR.

6.   ASSOCIATION OF MINORITY PROFESSIONAL
     COLLEGES IN KARNATAKA
     UNIT NO.205, LAKSHMI APARTMENTS,
     NO.6, CORNWELL ROAD,
     LANGFORD GARDEN, RICHMOND TOWN
     BENGALURU - 560025
     REPRESENTED BY ITS SECRETARY

7.   SAPTHAGIRI INSTITUTE OF MEDICAL SCIENCES
     NO.15, CHIKKASANDRA, BENGALURU - 560090
     REPRESENTED BY ITS DIRECTOR / PRINCIPAL.
                                              ...RESPONDENTS
(BY SRI.PRATHIBA R.K, AGA FOR R1 & R2;
    SRI. N KHETTY, ADVOCATE FOR R3;
    SRI. N K RAMESH, ADVOCATE FOR R4 & R5;
    SRI. OMKAR KAMBI, ADVOCATE FOR R6;
    SRI. SARAVANA S, ADVOCATE FOR R7)

      THIS WP FILED UNDER ARTICLE 226 OF THE CONSTITUTION
OF INDIA PRAYING TO DIRECT R-6 TO ALLOT MBBS SEAT TO THE
PETITIONER IN ANY OF THE TELUGU MINORITY COLLEGES BASED
ON HIS RANKING IN NEET-2016 UNDER MINORITY TELUGU
CATEGORY AS PER THE UNDERTAKING GIVEN TO THIS HON'BLE
COURT AT ANNEX-E REGARDING HIS PREFERENCE OF COLLEGE

     THIS PETITION COMING ON FOR ORDERS THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE JAYANT BANERJI
       AND
       HON'BLE MR. JUSTICE T.M.NADAF
                                 -3-
                                             NC: 2026:KHC:3853-DB
                                             WP No. 56883 of 2016


HC-KAR




                          ORAL ORDER

(PER: HON'BLE MR. JUSTICE JAYANT BANERJI) The learned counsel for the petitioner has filed a memo for withdrawal of the petition on the ground that the petitioner is not desirous to prosecute the petition.

The writ petition was filed seeking inter alia for a direction to the Respondent No.6 to allot MBBS seat to the petitioner in any of the Telugu Colleges based on his ranking in NEET 2016 as well as damages from the Respondent Nos. 6 & 7 to the tune of Rs. 5.00 Crores (Rupees Five Crores only).

In view of the aforesaid memo, which is accepted, the writ petition is dismissed.

Sd/-

(JAYANT BANERJI) JUDGE Sd/-

(T.M.NADAF) JUDGE KGR* List No.: 1 Sl No.: 0