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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Himachal Pradesh - Subsection

Section 22(2)(h) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(h)the procedure to be followed in appeals/ revisions under sections 8 and 9 and limitation thereof;