Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155(17)] [Section 155] [Entire Act] Union of India - Subsection Section 155(17)(a) in The Income Tax Act, 1961 (a)"additional compensation" shall have the meaning assigned to it in clause (1) of the Explanation to sub-section (2) of section 54;