Bombay High Court
Abg Heavy Industries Ltd vs Acit Circle 3(1) Mumbai on 6 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
SRS 1 209-ITXA-327-2004.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 327 OF 2004
ABG Heavy Industries Ltd.,Mumbai ... Appellant
Vs.
Assistant Commissioner of Income Tax,
Circle 3(1), Mumbai ... Respondent
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Mr.Rajesh Poojary i/b. Mulla & Mulla & Craigie Blunt & Caroe for
Appellant.
Mr.Vikas T. Khanchandani for Respondent.
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CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 6th JULY, 2022 P.C. :
1. An adjournment is sought by the learned Counsel for the Appellant to take the instructions in the matter.
2. Stand over in the week commencing from 18 th July, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) 1 of 1 ::: Uploaded on - 12/07/2022 ::: Downloaded on - 31/12/2022 22:20:27 :::