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Bombay High Court

Abg Heavy Industries Ltd vs Acit Circle 3(1) Mumbai on 6 July, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 SRS                                  1                            209-ITXA-327-2004.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION


                       INCOME TAX APPEAL NO. 327 OF 2004


 ABG Heavy Industries Ltd.,Mumbai                             ... Appellant

          Vs.

 Assistant Commissioner of Income Tax,
 Circle 3(1), Mumbai                                          ... Respondent
                                          -------
 Mr.Rajesh Poojary i/b. Mulla & Mulla & Craigie Blunt & Caroe for
 Appellant.
 Mr.Vikas T. Khanchandani for Respondent.
                                          -------
                               CORAM :       DHIRAJ SINGH THAKUR &
                                             ABHAY AHUJA, JJ.
                               DATE   :      6th JULY, 2022

 P.C. :

1. An adjournment is sought by the learned Counsel for the Appellant to take the instructions in the matter.

2. Stand over in the week commencing from 18 th July, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) 1 of 1 ::: Uploaded on - 12/07/2022 ::: Downloaded on - 31/12/2022 22:20:27 :::