Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Gujarat - Subsection Section 25(3) in The Ganpat University Act, 2005 (3)The Accounts of the University shall be audited every year by an auditor who shall be a Chartered Accountant or firm of Chartered Accountants as defined in the Chartered Accountants Act 1949 (XXVII of 1949) who shall be appointed by the Board.
