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[Cites 0, Cited by 3] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(c) in Tamil Nadu Societies Registration Act, 1975

(c)that the business of any such registered society is conducted fraudulently or not in accordance with the bylaws or the objects specified in the memorandum filed with the Registrar under section 6,