Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138] [Entire Act] State of Bihar - Subsection Section 138(c) in The Bihar Motor Vehicles Rules, 1992 (c)by fixing it to some conspicuous place of his last known residence or place of business in case the above two methods are considered impracticable.
