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Madhya Pradesh High Court

Ilahi Bakhsh vs Buland Kuwan & Ors. on 25 January, 2024

                                                       1
                              IN THE HIGH COURT OF MADHYA PRADESH
                                          AT JABALPUR
                                                   BEFORE
                                  HON'BLE SHRI JUSTICE RAJENDRA KUMAR VANI
                                           ON THE 25 th OF JANUARY, 2024
                                          SECOND APPEAL No. 178 of 2000

                         BETWEEN:-
                         ILAHI BAKHSH, S/O LATE KHUDA BAKSH,
                         R/O KHARKALA, TEHSIL HARSUD,
                         DISTRICT KHANDWA (MADHYA PRADESH)

                                                                              .....APPELLANT
                         (NONE)

                         AND
                         1.    BULAND      KUWAN     MASJID    COMMITTEE,
                               GHASPURA, KHANDWA THROUGH SHEIKH
                               NASIR, S/O SHEIKH ABDUL, R/O BULAND KUWAN
                               MASJID,      GHASPUA,    KHANDWA (MADHYA
                               PRADESH)

                         2.    ISHAK BHAI S/O HAZI SUBHAN TEJI, AGED ABOUT
                               58 YEARS, NEAR BULAND KUWAN MASJID ,
                               GHASPURA, KHANDWA (MADHYA PRADESH)

                         3.    ABDUL GAFOOR S/O SHRI MUNAUWAR,, AGED
                               ABOUT 45 YEARS, BULAND KUWAN MASJID
                               GHASPURA,KHANDWA (MADHYA PRADESH)

                         4.    ABDUL RASID S/O SHRI ABDUL NASIR, AGED
                               ABOUT 45 YEARS, BULAND KUWAN MASJID
                               GHASPURA,KHANDWA (MADHYA PRADESH)

                         5.    MIRZA MUSHTAK S/O SHRI MIRZA AHMED,
                               AGED ABOUT 47 YEARS, BULAND KUWAN MASJID
                               GHASPURA,KHANDWA (MADHYA PRADESH)

                         6.    YUSUF S/O HUSSAIN TEJI, AGED ABOUT 43 YEARS,
                               BULAND KUWAN MASJID GHASPURA, KHANDWA
                               (MADHYA PRADESH)

                         7.    MUKHTYAR MASTER S/O NOT KNOWN, AGED
                               ABOUT 45 YEARS, BULAND KUWAN MASJID
Signature Not Verified
                               GHASPURA,KHANDWA (MADHYA PRADESH)
Signed by: MONIKA
CHOURASIA
Signing time: 2/3/2024
3:24:13 PM
                                                             2

                         8.    ASHRAF BABU S/O SHEIKH IBRAHIM, AGED
                               ABOUT 43 YEARS, BULAND KUWAN MASJID
                               GHASPURA,KHANDWA (MADHYA PRADESH)

                         9.    SHOHRAB S/O NOT KNOWN, AGED ABOUT 41
                               Y E A R S , BULAND  KUWAN      MASJID
                               GHASPURA,KHANDWA (MADHYA PRADESH)

                         10.   RAMJAN KHAN S/O LATE SHRI KHUDA BAKSH,
                               AGED ABOUT 59 YEARS, KHARKALA TEH.
                               HURSUD,KHANDWA (MADHYA PRADESH)

                         11.   ABDUL S/O JUMMA KHAN, AGED ABOUT 39
                               YEAR S, KHARKALA TEH. HARSUD, KHANDWA
                               (MADHYA PRADESH)

                         12.   MANGU S/O JUMMA KHAN, AGED ABOUT 35
                               YEARS, KHARKALAN TEH. HARSUD, KHANDWA
                               (MADHYA PRADESH)

                         13.   SMT. ULFAT BAI W/O SHRI MAJID KHAN AND
                               DAULGHTER OF LATE SHRI KHUDA BUKSH,,
                               AGED ABOUT 40 YEARS, KHARKALA TEH.
                               HARSUD, KHANDWA (MADHYA PRADESH)

                         14.   SMT. HALIMA BAI W/O SHRI ABDUL GAFOOR
                               AND DAUGHTER OF LATE SHRI KHUDA BAKSH,
                               AGED ABOUT 47 YEARS, GHASPURA, NAI
                               ABADI, KHANDWA (MADHYA PRADESH)

                         15.   STATE OF M.P. THROUGH THE COLLECTOR, EAST
                               NIMAR, KHANDWA (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                         (BY MS. SEEMA SAHU - PANEL LAWYER )

                               Th is appeal coming on for hearing this day, t h e court passed the
                         following:
                                                             ORDER

None appeared on behalf of the appellant. It appears that the appellant has lost his interest to prosecute this second appeal.

The second appeal is accordingly dismissed for want of prosecution.

(RAJENDRA KUMAR VANI) JUDGE m/-