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[Cites 0, Cited by 0] [Section 179] [Entire Act]

Union of India - Subsection

Section 179(2) in The Border Security Force Rules, 1969

(2)If the Commandant is below the rank of a Deputy Commandant, he may award punishment specified,-
(a)in clauses (a) and (b) of section 53 upto fourteen days.
(b)in other clauses of section 53 to the full extent.