Delhi High Court - Orders
Teq Green Power Xiii Private Limited vs Remc Limited on 23 January, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17599/2022 & CM APPL. 56263/2022
TEQ GREEN POWER XIII PRIVATE LIMITED ..... Petitioner
Through: Mr. Jayant Mehta, Sr. Advocate with
Mr. Vishrov Mukerjee, Mr. PSS
Bhargava, Ms. Priyanka Vyas, Ms.
Aayushi Khurana, Advocates
versus
REMC LIMITED ..... Respondent
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 23.01.2023 List on 24.01.2023. Interim orders to continue.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JANUARY 23, 2023 Rahul Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR Signing Date:25.01.2023 17:12:16