Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 168 in The Indian Post Office Rules, 1933 168. Payment in India. - The payment in India of a telegraphic foreign money order shall ordinarily be made at the address of the payee on his signing a receipt for the amount paid and as soon as practicable after the receipt of the telegraphic advice.
