Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(9) in Indian Institute of Teacher Education, Gujarat Act, 2010 (9)Each Fellow shall carry out research in any subject related to the themes of councils of research and deliver lectures in the University whenever so required.
